Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 33 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949 33. Entries in columns 1.I and 13 to 15 of Form Z. A. F. No. 1 shall be made as soon as the declaration is cancelled or refund is made.
