Madhya Pradesh High Court
Vimal vs Abbott Healthcare Pvt. Ltd on 2 March, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WA-43-2021 The High Court Of Madhya Pradesh WA-43-2021 (VIMAL Vs ABBOTT HEALTHCARE PVT. LTD AND OTHERS) 3 Indore, Dated : 02-03-2021 Shri Vimal Raghuwanshi, appellant in person. Let the record of Court below be called for. List thereafter.
(ROHIT ARYA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
Sourabh
Digitally signed by
SOURABH YADAV
Date: 2021.03.03
10:38:38 +05'30'