Karnataka High Court
Karthikeyan Gokula Chandran vs Rajiv Gandhi University Of Health ... on 16 September, 2009
Author: B.S.Patil
Bench: B.S.Patil
in "mm mm: comm or mnmtmox, nzsmn THIS THE 16" my 03* snmmsésfi _ um mwnns am. cums;Ans%m1z;%%%%%Rf wax? pnmwxox 1\.¥i3-.._276'?"9f2fl§)9£'fiVlDi§§§X)_T§ Brrzwzm: " I V xaamaxxxxnu suKUz$ cH3HpnAfif g 5/0 X 3 GOKfiI.ACIi1iNDRA.'i j _ HOUSE 310.25'. mg», 1 ' I PETITIONER (By 35:; AESOCIATES, ADVS) A : B?§}¥G.Aiefi?.!f}"'* .41 A 32 J%:rsMA.mc::s'rann.
2 mama mix Immaacfl mrmm 2 " 33' ms nwmmcm ' 'kvrrsmnm HGSPITAL mam, gsmmnm 2. nnmmszws %'«.%%§§§ Sri :1~: 2:; mm, mv ms. 33.; « www wwww ww" amnwmmm WWW wguna wr nmuw-xmnw nlwm Luum U5" mmmmmm HMH €,:;#'.'%U&?£T OF §mi%Nfi%.'§'A%(& Him-i gamma? 0? KAQNAIAKA HJGH mp»:
*'""*'"W""W "WM_M~?mw W mwmzmm E"'%§%°e§'i cmmv 0? KARNATAKA i-HGH coum OF KARNATAKA H§G£~*§ CQLW 0? :<MNmmm. wscm 'I'I-ISIS 19.9. Elma) uunm. nnrzcmmi':'2:i%;sT:"'~vmm 22": of mm causrxwrxou cm rmnxa mnncw mm 12.1 TO nmssnss am PRACTICAL zxamnmxon or was Efirxgiwfin 2099 WITH assxsrsn fiszémn cajn%oo2o[ mm T0 mmomcn 'mm amftim fit .
mm REDIOLOGY" cm '~xEn1i "~_.V"'nns :1-as _'::i*.§*. rmnmnmy mm 'rm 1 % <:§%?%%%:;%%n%% z_:z Pfitfifiiozgr sfiudent studying in the fimi; _B$~-- i:: the mmond z:cspoz:dant-
agpeared for tm final axis Z tiiiaeatn! % ien hald du::ing_ Jam/July ' A "the announcement at the results, 1aé'en thx he had secured high math in and Practical sxmimticna in six mm» mm aw - wt uwrwmxz *la"'|fiH"%>fl'M!"'% « mwfl ?"*«'§'-Main» mu" ruv-annzmu-'Ann. nlwfi uuunr $.32" NMKN-AEMfi,¥«% ?"§E@..$§'°°"§ WV" K,5%a§*§N§3{E'»@:§{P« H§GH CQUWY C}? KAKNATRKA Higl"
suhjezzts but was awarded only 25 marx§'T'.._§uj: at 1'5 in the Practical exmination Oral Kedicina and Radiology. ":23 was declared as failvégi miniamm 50% marks 03:: at '2'.;'a° maxffl' by the UnivezaityV = fag: Vvrractical Exmuinatian. A . 3 Z
2.. :4§V"' V'V:'ia3;x:ea:entatic>n on zsua-2o:a9¥i%§:g;? of the University reqnzstiigg and to set :r:i®t tha"Vi:§1jus:*i:.i§d'a{iA' him. mis was vf<:>3.l€:'iv§jd" Jay 'V myxreaentatim datad enquiry was amend by the Chfis-Q;1c5£"'_~v§:xAV.'::'-$7-8-~2009. Pursueméz to 1% ' ""th¢a.' D'ni§ersity canxituted a itm Lot 3 axparta to» go irate the matter. an enquiry, the Cmittee gave a .;?:ar;se§:t an 31-3-2:299. It recordefi its timings ks under:
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M Mm'-m'V&.ifi'kF W mmmmm avtsse-m§'wm;7{;§§$-w.$f<~§"E" W zsammmm mm: 6mm"; op KARNATAK» i-EIGH cmm or KARNATAKA MGM comm mt Kfimmmm MEQM "' After looking int;_c;§"' ' ' «' _»_.V 2 practiaal pwer: and ' inn': ¢¢n3i:st¢nt goég! .' student tram I.=lt9 Iii{_"V'yea:«.-;V all subjects of alga above avevzgfiiigai that student thacary ' Asaeament, H 1%:};*:駻::t5.¢:a;3. in the B!1}='j:'*:;!§'='3'*-2 [and Radicslcg-y we a...~: é gm that the fair a.as:§e"aa;m¢nt:"'11g§3 net been done."
3. from the records made 'v*~'AA'.V avai1a§i51e learned <1-mtnsai. appearing far:
H u?.L3_§pzé$x«:§isntwt?nM1vc:sity, Vida Ccmmunicatian 35*' Septembax 2909, addraased to the .'§fi§'aa'-;Chm.n:2a1lax at the Rajiv' 8&5. University Iiealth Stzianeaa, the Chancellm: had iamwd a. direction to re-assess the examination paper of the patitiQ:ié1§--«'.,'_~§.i;V'«' aubjcat in question by an Expaxjt.."It» was further diracted this; fl consist of 3 a::pm.':ts.'i-1; th§.. f'iald;;7 V
4.. Based on that University _ has .. ' V Practical exaa:1inafi;i;§1'i&:.1:'Li-:.:x;::'*A in the said subjacmf: report is use e:u1nm1tV:;:e<1LV on 7-swzooe . A:
can ha 1s'4a_§a5:::% ropartlcatmmnication datayzi " '?f'9-.V2£'Z'9 97V pfioduced at Axmexum-E, the the Expert Caztmittea mm;
Ai¢.':v:.'V:_e1'3*4":E__1;.£':t:§;'a"::¢ VAV.:f':':eah Practical Examination in:
_ pla23ad..,, j%'r1.'«:""aA sealad cave: fer the perusal at c2tc;'¢m".c:-allcr. Thereatter, a Cmunicatien "astidraaaed by the Gffice nf tht Chancellsz: « aw-.»uw_t¢w}'-H.M\I wr nmnsvmamnm flaw?! LWUKF U5" K.HNiVfi~3é.§.%%Nk ~i'"§§£;:é%~€ %..I€;3¥;,,&%%e§'i' £3? Kfiv'§§€§'%¥¢%'E'fii§{fi. HEGH COURT OF Kfi.RN&TAKA HiG!r VT thus patitionm: vim: Armexurs-F dated "V3.0-9-2999 ezmressing the mscessity to have a.
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dixtacztion from the court with rogarsf. than issue involved. finder: these the petitiamx is before this
5. I have heard parties and perused '._Vi;:x_§va :*%;a;'r§fi.al:s with regard to the 'ayailglfiéle by tha iearznsd ceunael V _ .$.!':." R9spondont- Unive .
6. As is .:::ater:ia3.a, the allegations that he was a.9:a.;:ded vf:§:y.3.eaia" resulting in unfair ¢;t§"L:A'h i:s«.._Vpe:.*£orman.ce ix: the practical ;:.._exami.ii;:::5;T'<;VAnTA prahablised. Tbs Expzt .'*ttaa "--- 2m;a&«7*'mt tzsnly fauna: that me U 61!: the examinatitm made was ma:
also xeanaaxaad the candidate and mexzm in a. sealed saver. Therntora, "3.r::gi<:a.3. cmaequence has to f¢l}.§'W; in '"" """ """" '"''*''*'""'"°""''"''"' "*W- 5-*=«>='.W*: W mmxmwmm MGR com?" or KARNATAKA 3-um-a CGUR1' or KARNATAKA man cwum W mmsxmm mm that, the patiticanar shall be entitled" the marks awarded ujpcan reassessment cmittaa as per the dirscrti-;>na.. :fifiééicd such reaaaeaametzt by 4' V
7. It is true, aiasancw of atatut-Dr? I3:':~t>§§.i._siA_V§:>n;';y?v;L'h " "d$.rect:i.ora for reassessmanjz is19.9}:j.r駢§;cifé;.i "§c;' However, in unwvmwn Van-:'»m'*t»UI\r4| man u\r'Mt\nVt&"'\&#'"'%tN.ar"'$ « pawn! gvmwffrumn Mr ivwxwnlmnm r-nun !...'a..rFUI"H M? mmmmmm ?'i§€"f,s§A§'*fi {',,£"H,_}RT' Q? §{ARNfi,'§',&fl{A HHGH CQURY Q? §€flqRNfls¥A§(A HK3? tha facta_ this case, when': igitziatad by the Chanc¢I}.lc_«f3: 1 3' ' » % tag' - finquixy Ccattmittee hue reparteiijhat' made was not fair:
_ and»»4.;j'£e.a31:sa.£:33:§;'§f:.t is made by an Expert in this regard, the B3 denied 513 the xogical _ m§€i'3,1: enquiry arm. the annauzxcemsant or z;:és;11t: based an the enema. It the _'_"~__"1§ts§ftii'.:;3.<:nez: had in fact: pezfaxntaci well in the 3:-riaxctical exatsainaticn but has bean mat with as ' W '"""'"""""W""' "'"'W" f~UiU%'i"' W zwzmwmmm WGH comm" or KARNATAKI3 mam comm or: KARNATAKA z-«um»: cmam cm mmmmm mm»:
mm deal, the injustizzta done x:&rqui::;au$ ._':"t.g> be mraadied.
In the remzltz and £9:
masons, this wJ:it.»T";>_§tié1§§..;c'$i}. direction is $.s5tza':V~.:1 ~«..V'V 't'::;_V Rgeapondontw Univeraity 1:-ax ruafiifi of Ra-
axmination. of 1:w2':§_ Hadieine and Radiolygfi 44 .521' Vvfixjpeditioualy.
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