Gauhati High Court
5: Smti. Rita Devi vs Sri Jogendra Chandra Sarmah on 10 April, 2019
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/5
GAHC010127672018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 2652/2018
1:ON THE DEATH OF HIREN SARMA, HIS LEGAL HEIRS AND 8 ORS
R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY), MOUZA-
CHAPAI, P.O. AND P.S.- MANGALDOI, PIN- 784125, DIST.- DARRANG,
ASSAM
1.1: SRI DIPAK SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.2: SRI PANKAJ SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.3: SRI DHRUBAJYOTI SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.4: SMTI. RENU DEVI
D/O- LATE HAREN SARMAH
Page No.# 2/5
W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.5: SMTI. RITA DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2: ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS ARE
R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2.1: SMTI. CHIKON DEVI
W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.2: SRI DHARANI SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.3: SRI KHAGEN SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
Page No.# 3/5
PIN- 784125
DIST.- DARRNG
ASSA
VERSUS
1:SRI JOGENDRA CHANDRA SARMAH
S/O- LATE RABIDEV SARMAH, R/O- VILL.- TENGABARI, MAUZA- CHAPAI
(UNDER MONGOLDOI MUNICIPAL WARD NO. 06), P.O. AND P.S.-
MANGALDOI (PIN- 784125), DIST.- DARRANG, ASSAM
Advocate for the Petitioner : MR. S R BHATTACHARJEE
Advocate for the Respondent : MR. C GOSWAMI
Linked Case : I.A.(Civil) 2653/2018
1:ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS AND 8 ORS
R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.1: SRI DIPAK SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.2: SRI PANKAJ SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
Page No.# 4/5
1.3: SRI DHRUBAJYOTI SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.4: SMTI. RENU DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.5: SMTI. RITA DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2: ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS ARE
R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2.1: SMTI. CHIKON DEVI
W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
Page No.# 5/5
2.2: SRI DHARANI SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.3: SRI KHAGEN SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
VERSUS
1:SRI JOGENDRA CHANDRA SARMAH
S/O- LATE RABIDEV SARMAH
R/O- VILL.- TENGABARI
MAUZA- CHAPAI (UNDER MONGOLDOI MUNICIPAL WARD NO. 06)
P.O. AND P.S.- MANGALDOI (PIN- 784125)
DIST.- DARRANG
ASSAM
Advocate for the Petitioner : MR. S R BHATTACHARJEE
Advocate for the Respondent : MR. C GOSWAMI
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
10.04.2019 None appears on call. List this matter for orders on 04.05.2019.
JUDGE Comparing Assistant