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Gauhati High Court

5: Smti. Rita Devi vs Sri Jogendra Chandra Sarmah on 10 April, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                Page No.# 1/5

GAHC010127672018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil) 2652/2018

         1:ON THE DEATH OF HIREN SARMA, HIS LEGAL HEIRS AND 8 ORS
         R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY), MOUZA-
         CHAPAI, P.O. AND P.S.- MANGALDOI, PIN- 784125, DIST.- DARRANG,
         ASSAM

         1.1: SRI DIPAK SARMAH
          S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
         MUNICIPLAITY)
          MOUZA- CHAPAI
          P.O. AND P.S.- MANGALDOI
          PIN- 784125
          DIST.- DARRANG
         ASSAM

         1.2: SRI PANKAJ SARMAH
          S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
         MUNICIPLAITY)
          MOUZA- CHAPAI
          P.O. AND P.S.- MANGALDOI
          PIN- 784125
          DIST.- DARRANG
         ASSAM

         1.3: SRI DHRUBAJYOTI SARMAH
          S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
         MUNICIPLAITY)
          MOUZA- CHAPAI
          P.O. AND P.S.- MANGALDOI
          PIN- 784125
          DIST.- DARRANG
         ASSAM

         1.4: SMTI. RENU DEVI
          D/O- LATE HAREN SARMAH
                                                         Page No.# 2/5

W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM

1.5: SMTI. RITA DEVI
 D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
 MOUZA- CHAPAI
 P.O. AND P.S.- MANGALDOI
 PIN- 784125
 DIST.- DARRANG
ASSAM

2: ON THE DEATH OF HIREN SARMA
 HIS LEGAL HEIRS ARE
 R/O- VILL.- TENGABARI
 MOUZA- CHAPAI
 P.O. AND P.S.- MANGALDOI
 PIN- 784125
 DIST.- DARRANG
ASSAM

2.1: SMTI. CHIKON DEVI

W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM

2.2: SRI DHARANI SARMA
 S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
 MOUZA- CHAPAI
 P.O. AND P.S.- MANGALDOI
 PIN- 784125
 DIST.- DARRNG
ASSAM

2.3: SRI KHAGEN SARMA
 S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
 MOUZA- CHAPAI
 P.O. AND P.S.- MANGALDOI
                                                                     Page No.# 3/5

             PIN- 784125
             DIST.- DARRNG
             ASSA

            VERSUS

            1:SRI JOGENDRA CHANDRA SARMAH
            S/O- LATE RABIDEV SARMAH, R/O- VILL.- TENGABARI, MAUZA- CHAPAI
            (UNDER MONGOLDOI MUNICIPAL WARD NO. 06), P.O. AND P.S.-
            MANGALDOI (PIN- 784125), DIST.- DARRANG, ASSAM

Advocate for the Petitioner   : MR. S R BHATTACHARJEE

Advocate for the Respondent : MR. C GOSWAMI




             Linked Case : I.A.(Civil) 2653/2018

            1:ON THE DEATH OF HIREN SARMA
             HIS LEGAL HEIRS AND 8 ORS
             R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY)
             MOUZA- CHAPAI
             P.O. AND P.S.- MANGALDOI
             PIN- 784125
             DIST.- DARRANG
            ASSAM

            1.1: SRI DIPAK SARMAH
             S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
            MUNICIPLAITY)
             MOUZA- CHAPAI
             P.O. AND P.S.- MANGALDOI
             PIN- 784125
             DIST.- DARRANG
            ASSAM

            1.2: SRI PANKAJ SARMAH
            S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
            MUNICIPLAITY)
            MOUZA- CHAPAI
            P.O. AND P.S.- MANGALDOI
            PIN- 784125
            DIST.- DARRANG
            ASSAM
                                                         Page No.# 4/5


1.3: SRI DHRUBAJYOTI SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM

1.4: SMTI. RENU DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM

1.5: SMTI. RITA DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM

2: ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS ARE
R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM

2.1: SMTI. CHIKON DEVI

W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
                                                                              Page No.# 5/5

               2.2: SRI DHARANI SARMA
               S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
               MOUZA- CHAPAI
               P.O. AND P.S.- MANGALDOI
               PIN- 784125
               DIST.- DARRNG
               ASSAM

               2.3: SRI KHAGEN SARMA
               S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
               MOUZA- CHAPAI
               P.O. AND P.S.- MANGALDOI
               PIN- 784125
               DIST.- DARRNG
               ASSAM
               VERSUS

               1:SRI JOGENDRA CHANDRA SARMAH
               S/O- LATE RABIDEV SARMAH
               R/O- VILL.- TENGABARI
               MAUZA- CHAPAI (UNDER MONGOLDOI MUNICIPAL WARD NO. 06)
               P.O. AND P.S.- MANGALDOI (PIN- 784125)
               DIST.- DARRANG
               ASSAM



               Advocate for the Petitioner : MR. S R BHATTACHARJEE
               Advocate for the Respondent : MR. C GOSWAMI



                                     BEFORE
                   HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

                                             ORDER

10.04.2019 None appears on call. List this matter for orders on 04.05.2019.

JUDGE Comparing Assistant