Himachal Pradesh High Court
Ajay Kumar vs . Devesh Kumar & Ors. on 4 May, 2026
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ajay Kumar vs. Devesh Kumar & Ors.
COPC No.88 of 2026.
.
04.05.2026 Present: Mr. Varun Thakur and Mr. Aakash Thakur, Advocates, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondents.
of Learned Additional Advocate General, has placed on record communication da ted 02.05.2026, wherein it has been stated that in the year 2005, the post of Class-IV on compassionate rt grounds was being filled on daily wage basis.
Learned counsel for the petitioner, states that counter to the compliance, has been filed in the Registry on 30.04.2026, however, the same is not on record. Registry is directed to trace and place the same on record, if in order.
As prayed, list on 11.05.2026.
( Sushil Kukreja ) Judge May 04, 2026 (reena) ::: Downloaded on - 09/05/2026 08:33:46 :::CIS