Supreme Court - Daily Orders
M/S Sociedade De Fomento Industrial ... vs Commissioner Of Customs Central Excise ... on 21 January, 2026
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.105 COURT NO.16 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).9667-9669/2010
M/S SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD. Appellant(s)
VERSUS
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND
SERVICE TAX GOA Respondent(s)
WITH
C.A. No. 997-999/2024 (XVII-A)
C.A. No. 568-569/2024 (XVII-A)
C.A. No. 3067-3116/2018 (XVI)
C.A. No. 2748/2018 (III-A)
C.A. No. 8068/2018 (XVII-A)
C.A. No. 12225/2018 (XVII-A)
C.A. No. 7486-7521/2019 (XVII-A)
C.A. No. 2933/2020 (XVII-A)
C.A. No. 2932/2020 (XVII-A)
C.A. No. 2939/2020 (XVII-A)
C.A. No. 3426/2020 (XVII-A)
Diary No(s). 53108/2023 (XVII-A)
IA No. 13453/2024 - CONDONATION OF DELAY IN FILING APPEAL
C.A. No. 595/2024 (XVII-A)
C.A. No. 9837-9839/2010 (XVII-A)
C.A. No. 9844-9888/2010 (XVII-A)
IA No. 1/2011 - PERMISSION TO FILE ANNEXURES
C.A. No. 5791-5821/2014 (XVI)
Signature Not Verified
C.A. No. 7625-7653/2014 (XVI)
Digitally signed by
NEHA GUPTA
Date: 2026.01.21
17:56:39 IST
Reason:
C.A. No. 10832-10833/2014 (XVI)
1
C.A. No. 10872-10890/2014 (XVI)
C.A. No. 8489/2015 (XVI)
C.A. No. 9340-9355/2017 (XVI)
IA No. 215011/2023 - EARLY HEARING APPLICATION
C.A. No. 8357-8359/2017 (XVI)
C.A. No. 2421/2018 (XVI)
C.A. No. 2211-2214/2018 (XVI)
C.A. No. 8088/2018 (XVII-A)
Diary No(s). 40249/2025 (XVII-A)
IA No. 210355/2025 - CONDONATION OF DELAY IN FILING
C.A. No. 9/2026 (XVII-A)
C.A. No. 250/2026 (XVII-A)
IA No. 3795/2026 - CONDONATION OF DELAY IN FILING
Date : 21-01-2026 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Appellant(s) : Mr. Kumar Visalaksh, Adv.
Mr. Gopal Mundhra, Adv.
Mr. Udit Jain, Adv.
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Punit Dutt Tyagi, AOR
Mr. Vikas Singh Jangra, AOR
Mr. Avinash Tripathi, AOR
Mr. Kumar Visalaksh, Adv.
Mr. Gopal Mundhra, Adv.
Mr. Udit Jain, Adv.
Mr. Parth Parikh, Adv.
Mr. M. P. Devanath, AOR
Mr. V Sridharan, Sr. Adv.
Ms. Charanya Lakshmikumaran, AOR
Ms. Neha Choudhary, Adv.
Ms. Nitum Jain, Adv.
Mr. Swastik Mishra, Adv.
Ms. Medha Sinha, Adv.
Ms. Mohini Narain, Adv.
Mr. Rajan Narain, AOR
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For Respondent(s) : Mr. N Venkataraman, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Pallavi Mishra, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Raman Yadav, Adv.
Mr. B K Satija, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of learned counsel appearing for the parties, list the matters next week.
(NEHA GUPTA) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
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