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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Public Provident Fund Scheme, 1968

(4)Every subscription shall be made in cash or by crossed cheque or draft or postal order in favour of the Accounts Office at the place at which that office is situated, and shall in the case of any cheque, draft or postal order, as the case may be, be drawn on a bank or post office at the said place.