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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(1) in Venkateshwara Open University Act, 2012

(1)It shall be the duty of the University or any authority or officer of the University to furnish such information or records relating to the administrative or finance and other affairs of the University as the State Government may call for.