Jammu & Kashmir High Court
Inhabitants Of Vill. Taraf Manjli And vs State Of J&K And Others on 7 December, 2021
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Sr. No. 44
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 157/2013
CM No. 6247/2020
IA No. 173/2013
Inhabitants of Vill. Taraf Manjli and .....Appellant(s)/Petitioner(s)
others
Through: None
Vs
State of J&K and others ..... Respondent(s)
Through: Ms. Pallavi Sharma, Advocate
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
07.12.2021 Cost has not been deposited.
Let the needful be done by the next date of hearing positively.
List on 31.03.2022.
(Dhiraj Singh Thakur) Judge Jammu 07.12.2021 Vishal