Om Prakash vs Hrtc & Anr. on 28 February, 2022

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Himachal Pradesh High Court

Om Prakash vs Hrtc & Anr. on 28 February, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

OM Prakash Vs.HRTC & anr.

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CWP No. 3285/2021

28.02.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.

Mr. V.B. Verma, Advocate, for the respondents-State.

List before appropriate Bench on 21.03.2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 28th February, 2022(Rohit) ::: Downloaded on - 28/02/2022 20:14:50 :::CIS