Delhi High Court - Orders
Modicare Limited vs Amazon Seller Services Private Limited ... on 9 December, 2020
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~EB-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 75/2019
MODICARE LIMITED ..... Plaintiff
Through: Ms. Pooja Dodd and Mr. Ayush
Samaddar, Advs.
versus
AMAZON SELLER SERVICES PRIVATE LIMITED & ORS.
..... Defendants
Through: Ms.Savni Dutta and Ms. Surabhi
Pande, Advs. for D-1
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.12.2020 (Video-Conferencing)
1. It is informed that connected matters are listed on 8th February, 2021.
2. Accordingly, renotify on 8th February, 2021 before court.
C. HARI SHANKAR, J.
DECEMBER 9, 2020/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:12.12.2020 10:09:11