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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(1)(f) in Arunachal Pradesh University Act, 2012

(f)The special arrangements, if any, which may be made for the residence, discipline and teaching of women students and prescribing of special courses of studies for them; and