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Madhya Pradesh High Court

Sanju @ Sanjiv vs The State Of Madhya Pradesh on 4 September, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH) Dated : 04-09-2023 List this case alongwith Cr.A. No.5491/2023.



                              (ROHIT ARYA)                                 (DEEPAK KUMAR AGARWAL)
                                 JUDGE                                              JUDGE

                           ojha




Signature Not Verified
Signed by: YOGENDRA
OJHA
Signing time: 05-09-2023
10:37:38 AM