Madhya Pradesh High Court
Sanju @ Sanjiv vs The State Of Madhya Pradesh on 4 September, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH) Dated : 04-09-2023 List this case alongwith Cr.A. No.5491/2023.
(ROHIT ARYA) (DEEPAK KUMAR AGARWAL)
JUDGE JUDGE
ojha
Signature Not Verified
Signed by: YOGENDRA
OJHA
Signing time: 05-09-2023
10:37:38 AM