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Devender Singh (Dead) Thr. Lrs. ... vs State Of U.P Thr. Collector . on 19 January, 2017

     ITEM NO.66                               REGISTRAR COURT. 2                    SECTION XI

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C) No(s).                            26483/2016

     DEVENDER SINGH (DEAD) THR. LRS.                                              Petitioner(s)

                                                            VERSUS

     STATE OF U.P THR. COLLECTOR AND ANR.                                         Respondent(s)



     (with appln. (s) for exemption from filing O.T. and impleadment and
     office report)


     Date : 19/01/2017 This petition was called on for hearing today.



     For Petitioner(s)                        Ms. Shweta Yadav,Adv.
                                              Ms. Asha Gopalan Nair,Adv.


     For Respondent(s)                        Ms. Vinakshi Kadan,Adv.
                                              Ms. Geetan Dua,Adv.
                                              Mr. M. P. Shorawala,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service of notice is complete on both the respondents but no one has entered appearance on their behalf. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.

(M V RAMESH) Registrar MG