Supreme Court - Daily Orders
In Re Pay And Allowance Of The Members Of ... vs Ms. Aishwarya Bhati on 22 September, 2025
W.P. (Civil) No. 1144/2021
ITEM NO.29 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 1144/2021
IN RE: PAY AND ALLOWANCE OF THE MEMBERS OF THE U.P. STATE CONSUMER
DISPUTES REDRESSAL COMMISSION
IA No. 86081/2025 - APPLICATION FOR PERMISSION
IA No. 151479/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96450/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 20894/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 16470/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 195730/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 113527/2022 - CLARIFICATION/DIRECTION
IA No. 97827/2022 - CLARIFICATION/DIRECTION
IA No. 136575/2023 - EXEMPTION FROM FILING O.T.
IA No. 21231/2022 - EXEMPTION FROM FILING O.T.
IA No. 89619/2023 - EXEMPTION FROM FILING O.T.
IA No. 152148/2021 - EXEMPTION FROM FILING O.T.
IA No. 30990/2025 - INTERVENTION APPLICATION
IA No. 151478/2021 - INTERVENTION APPLICATION
IA No. 113518/2022 - INTERVENTION APPLICATION
IA No. 97777/2022 - INTERVENTION APPLICATION
IA No. 87900/2025 - INTERVENTION APPLICATION
IA No. 16468/2023 - INTERVENTION APPLICATION
IA No. 132470/2023 - INTERVENTION/IMPLEADMENT
IA No. 20892/2022 - INTERVENTION/IMPLEADMENT
IA No. 85485/2025 - INTERVENTION/IMPLEADMENT
IA No. 30991/2025 - PERMISSION TO APPEAR AND ARGUE IN PERSON
WITH
W.P.(C) No. 613/2022 (X)
IA No. 83076/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 110864/2022 - EXEMPTION FROM FILING O.T.
IA No. 83080/2024 - EXEMPTION FROM FILING O.T.
IA No. 66372/2024 - EXEMPTION FROM FILING O.T.
IA No. 110863/2022 - GRANT OF INTERIM RELIEF
T.C.(C) No. 17/2025 (III)
Signature Not Verified
W.P.(C) No. 229/2025 (X)
Digitally signed by
POOJA SHARMA
IA No. 72391/2025 - EXEMPTION FROM FILING O.T.
Date: 2025.09.22
18:56:30 IST
Reason:
Date : 22-09-2025 These matters were called on for hearing today.
1
W.P. (Civil) No. 1144/2021
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
By Courts Motion
AMICUS CURIAE Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Aditya Narain, Sr. Adv.
Ms. Prerna Priyadarshini, AOR
Ms. Shivani Vij, Adv.
Ms. Shreya Nair, Adv.
Mr. Mishra Raj Shekhar, Adv.
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Mr. Aayushman Aggarwal, Adv.
Ms. Ayesha Choudhary, Adv.
For Petitioner(s): Mr. Rajesh Pathak, Adv.
Mr. Sumit Srivaastava, AOR
Mr. Shirsh Kumar, Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. R K Pandey, Adv.
Mr. Atul Sharma, AOR
Ms. Vidushi Garg, Adv.
Mr. S J Amith, Adv.
Mr. Nachiketa Joshi, Sr. Adv.
Ms. Farhat Jahan Rehmani, AOR
Mr. Tushar Giri, Adv.
For Respondent(s): Ms. Aishwarya Bhati, ASG (State of Rajasthan)
Mr. Shiv Mangal Sharma, AAG
Mr. Saurabh Rajpal, Adv.
Ms. Nidhi Jaswal, AOR
Ms. Awantika, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Purnendu Bajpai, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Yogya Rajpurohit, Adv.
Mr. Kanu Agarwal, Adv.
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W.P. (Civil) No. 1144/2021
Mr. Varun Chugh, Adv.
Mr. Bhuvan Kapoor, Adv.
Ms. Indira Bhakar, Adv.
Mr. Mukesh Kumar Verma, Adv.
Mr. Shashwat Parihar, Adv.
Mr. Harish Pandey, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Mukul Singh, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Ms. Ankita Sharma, AOR
Mr. Manish Kumar, AOR
Mr. Divyansh Mishra, Adv.
Mr. Abhimanyu Tewari, AOR
Mr. Vivek Singh, AOR
Mr. Pradeep Kumar Mathur, AOR
Mr. Chiranjeev Johri, Adv.
Mr. Chandra Nand Jha, Adv.
Mr. Sitesh Kumar, Adv.
Ms. Disha Singh, AOR
Mr. Ajay Tewari, Sr. Adv.
Ms. Eliza Bar, Adv.
Mr. Siddhant Awasthy, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.
Mr. Sidharth Dave, Sr. Adv.
Mr. Vivek Jain, A.A.G.
Mr. Karan Sharma, AOR
Mr. Samir Ali Khan, AOR
Mr. Rishi Matoliya, AOR
Mr. Nikhil Kumar Singh, Adv.
Mr. Raghuveer Pujari, Adv.
Ms. Sumati Sharma, Adv.
Mr. Nishant Kumar , AOR
3
W.P. (Civil) No. 1144/2021
Mr. Anoop Rattan, Advocate General
Mr. Anubhav Sharma, Adv.
Mr. Puneet Rajta, Adv.
Ms. Anushka, Adv.
Mr. Aravindh S., AOR
Ms. Anika Bansal, Adv.
Mr. Aman Gautam, Adv.
Mr. Nitin Bhardwaj, AOR
Mr. Pankaj Sharma, Adv.
Ms. Suveni Bhagat, AOR
Mr. Manish Kumar, AOR
Mr. Divyansh Mishra, Adv.
Mr. Kunal Mimani, AOR
Ms. Shraddha Chirania, Adv.
Mr. P. Wilson, Sr. Adv.
Ms. Purnima Krishna, AOR
Mr. M.F.Philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Mr. Togin M. Babichen, Adv.
Mr. Apoorv Malhotra, Adv.
Mr. Lokesh Krishna, Adv.
Mr. Goutham Bhaskar, Adv.
Mr. Aravind A., Adv.
Mr. Saran Raghunandhan, Adv.
Mr. Saran Raghunandhan S., Adv.
Ms. Swati Ghildiyal, AOR
Ms. Deepanwita Priyanka, Adv.
Mr. Rishi Yadav, Adv.
Mr. D. L. Chidananda, AOR
Mr. Bhakti Vardhan Singh, AOR
Ms. Shweta Yadav, Adv.
Ms. Astha Sharma, AOR
4
W.P. (Civil) No. 1144/2021
Mr. Pulkit Srivastava, AOR
Mr. V.v.s. Pattabhiram, D.A.G.
Mr. Sarthak Raizada Ga, Adv.
Mr. Yashraj Singh Bundela, AOR
Mrs. Pratima Singh, Adv.
Ms. Saloni, Adv.
Mr. Arpit Garg, Adv.
Mr. Debojit Borkakati, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Nikunj Gupta, Adv.
Ms. Drishti Rawal, Adv.
Ms. Drishti Saraf, Adv.
Ms. Aakanksha, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Arya, Adv.
Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR
Ms. Pallavi Langar, AOR
Mr. Vishnu Sharma, Adv.
Mr. Sujeet Kumar Chaubey, Adv.
Mr. Biswajit Deb Sr. Adv, Advocate General
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Mr. Surjendu Sankar Das, AOR
Ms. Aarushi Singh, Adv.
Mr. P K Bajaj, Adv.
Mr. Venkat Mani Tripathi, Adv.
Mr. Basava Prabhu S Patil, State Of Sikkim, Sr. Adv.
Mr. Sameer Abhyankar, AOR
Ms. Ripul Swati Kumari, Adv.
Ms. Yachna Sharma, Adv.
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W.P. (Civil) No. 1144/2021
Mr. Samarth Kashyap, Adv.
Mr. Arijeet Shukla, Adv.
Ms. Devina Sehgal, AOR
Mr. Dhananjay Yadav, Adv.
Mr. Yatharth Kansal, Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. Aditya S. Pandey, Adv.
Mr. T.k. Nayak, Adv.
Ms. Marbiang Khongwir, Adv.
Mr. Aditya Kumar, Adv.
Mr. Suvendu Suvasis Dash, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Bharat Bagla,, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Avdhesh Kumar Singh, A.A.G.
Mrs. Prerna Dhall, Adv.
Mr. Ambuj Swaroop, Adv.
Mr. Kapil Katare, Adv.
Ms. Rajnandani Kumari, Adv.
Ms. Minakshi Pandey, Adv.
Mr. Prashant Singh, AOR
Mr. Chinmoy Pradip Sharma, Sr. A.A.G.
Ms. Diksha Rai, AOR
Mr. Piyush Vyas, Adv.
Ms. Purvat Wali, Adv.
Mr. Krishnajyoti Deka, Adv.
Mr. Vijay Deora, Adv.
Mr. Milind Kumar, AOR
Mr. Aman Varma, AOR
Ms. Riya Wasade, Adv.
Mr. Chirag M. Shroff, AOR
Mrs. Mahima C Shroff, Adv.
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W.P. (Civil) No. 1144/2021
Mr. Dhananjay Kataria, Adv.
Mr. Dhairyah C Shroff, Adv.
Ms. Pragati Neekhra, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. R K Pandey, Adv.
Mr. Atul Sharma, AOR
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Dr. Joseph Aristotle S., Sr. Adv.
Mr. Somanatha Padhan, AOR
Mr. Akash Kakade, Adv.
Mr. Ashok Anand, Adv.
Mr. Swetab Kumar, Adv.
Mr. Pradeep Sahu, Adv.
Mr. Sahil Bhalaik, AOR
Mr. Siddharth Anil Khanna, Adv.
Mr. Ritik Arora, Adv.
Mr. Shivam Mishra, Adv.
Mr. Gowtham Polanki, Adv.
Mr. Sewa Singh, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
List on 09.10.2025 as a first item.
(POOJA SHARMA) (ANJU KAPOOR) AR-CUM-PS ASSISTANT REGISTRAR 7