Patna High Court - Orders
Naresh Das vs The State Of Bihar on 17 September, 2019
Author: Prakash Chandra Jaiswal
Bench: Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.2637 of 2019
Arising Out of PS. Case No.-324 Year-2018 Thana- RIGA District- Sitamarhi
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Naresh Das Son of Ramhirday Das Resident of Village-Sirahi, Mathawa, P.S-
Riga, District-Sitamarhi.
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Virendra Kumar
For the Respondent/s : Mrs. Usha Kumari 1
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
6 17-09-2019This case has been listed under the heading "To Be Mentioned" to correct some technical error committed in course of giving progress report of the case.
It appears from the order dated 13.09.2019, that this case was passed over but due to technical glitches the progress report was given regarding granting bail, hence, the same is, accordingly, corrected.
List this case under the heading "For Admission"
on 18.09.2019.
(Prakash Chandra Jaiswal, J) rohit/-
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