Allahabad High Court
Uptron Karamchari Vetanbhogi Sahakari ... vs State Of U..P. Thru Secretary And 3 Ors on 14 July, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- MISC. BENCH No. - 3646 of 2003 Petitioner :- Uptron Karamchari Vetanbhogi Sahakari Rin Samiti Ltd Respondent :- State Of U..P. Thru Secretary And 3 Ors Petitioner Counsel :- Umajeet Gupta,P.K. Srivastava Respondent Counsel :- C.S.C.,Sanjay Bhasin Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J. Case called.
None appears to press this petition nor there is any request to pass over the case.
The petition is dismissed for want of prosecution. Order Date :- 14.7.2010 vks