Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(1) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014 (1)All applications for clearances shall be submitted with the required fees in the prescribed manner to the Nodal Agency of appropriate committee.
