Andhra Pradesh High Court - Amravati
Addanki Venkateswara Rao vs Jaddu Narasimha Rao on 8 November, 2024
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: C.R.P. No.1447 of 2024 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
6. 08.11.2024 KSR, J At request of the learned counsel for the petitioner, Post next week.
Interim order, granted earlier, is extended till then.
________________ K.SURESH REDDY, J MVA