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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(2)As each voter enters the polling station, the Presiding Officer or the Polling Officer authorized in this behalf shall check the voter's name and other particulars with the relevant entry in the list of voter's and then call out the serial number, name and other particulars of the voters.