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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in The U.P. State Electricity Board Establishments (Entry, Exit and Search) Regulations, 1974

(3)The search shall be conducted in the presence of two persons, and where a woman workman is to be searched, the search shall be made by a woman with strict regard to decency.