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Madhya Pradesh High Court

K.C.Jain And Anr. vs The State Of M.P. And Ors. on 24 July, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR FA No. 274 of 2004 (K.C.JAIN AND ANR. Vs THE STATE OF M.P. AND ORS.) Dated : 24-07-2023 None for the parties.

List this case in the month of October, 2023.

(ROOPESH CHANDRA VARSHNEY) JUDGE Pj'S/-

PRINCEE BARAIYA 2023.07.25 10:09:46

-07'00'