Bombay High Court
Futura Polyesters Ltd vs Daewoo International Corporation Ltd ... on 21 September, 2018
Bench: A.S. Oka, A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS LODGING NO. 323 OF 2018
In
COMPANY PETITION 399 OF 2013
Futura Polyesters Ltd ....Petitioner
V/S
Daewoo International Corporation Ltd And Anr ....Respondent
Ms. Heena Daulat i/b Crawford Bayley And Co For appellants Mr. Shyam Kapadia & Mr. Darshan R. Mehta & Krithika Anand for respondent Mr. Prakash Shinde i/b MDP & Partners for intervenor (BOI) CORAM : A.S. OKA & A.S. GADKARI, JJ DATE : 21st September, 2018 P.C. :
Place the matter high on board on 25/09/2018. Ad-interim relief granted if any, to continue till the next date.
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