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State of Himachal Pradesh - Section

Section 9 in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

9. List of tenure holders under section 20(1)(b).

- The list of tenure-holders mentioned in section 20(1)(b) shall contain the following additional particulars:-
(1)the number of masonry wells belonging to tenure-holders and an estimated value of each;
(2)the number of trees and their estimated value standing on the holding of the tenure-holder; and
(3)the proportionate value of trees standing on the boundaries of the holdings.