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Supreme Court - Daily Orders

Abdul Basit vs Ziullah Sheriff on 6 April, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

     ITEM NO.8                               COURT NO.11                SECTION XVII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   3528/2020

     (Arising out of impugned final judgment and order dated 01-07-2019
     in FA No. 1698/2017 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     ABDUL BASIT                                                         Petitioner(s)

                                                     VERSUS

     ZIULLAH SHERIFF & ANR.                                              Respondent(s)

     (FOR ADMISSION )

     Date : 06-04-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)                   Mr. Raj Kishor Choudhary, AOR
                                         Mr. Shakeel Ahmed, Adv.
                                         Mr. Vikramjeet Singh Ranga, Adv.
                                         Mr. Anupam Bhati, Adv.
                                         Mr. Nakul Chaudhary, Adv.


                                         Mr. Deepak Goel, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.04.06 15:51:54 IST Reason: