Supreme Court - Daily Orders
Abdul Basit vs Ziullah Sheriff on 6 April, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.8 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3528/2020
(Arising out of impugned final judgment and order dated 01-07-2019
in FA No. 1698/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
ABDUL BASIT Petitioner(s)
VERSUS
ZIULLAH SHERIFF & ANR. Respondent(s)
(FOR ADMISSION )
Date : 06-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Raj Kishor Choudhary, AOR
Mr. Shakeel Ahmed, Adv.
Mr. Vikramjeet Singh Ranga, Adv.
Mr. Anupam Bhati, Adv.
Mr. Nakul Chaudhary, Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.04.06 15:51:54 IST Reason: