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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 50(1) in Venkateshwara Open University Act, 2012

(1)The expenditure for administration of the University during the taking over the liabilities of the University under section 49 shall be met out of the permanent endowment, the general fund, and the development fund.