Himachal Pradesh High Court
Baba Balak Nath Temple Trush & Ors vs . Sulekha Sharma And Another on 7 December, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Baba Balak Nath Temple Trush & Ors. vs. Sulekha Sharma and another .
LPA No. 184 of 2022 07.12.2022 Present: Mr. K.D Sood, Sr. Advocate with Ms. Ranjana Chauhan, Advocate for the appellants.
Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for respondent No.1.
Ms. Ritta Goswami, Additional Advocate General, for respondent No.2.
List on 21.12.2022.
( A.A. Sayed )
Chief Justice
7th December, 2022 ( Jyotsna Rewal Dua )
(priti) Judge
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