Section 7(g) in Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011
(g)[ ***] [Deleted '(g) Land situated within the limits prescribed by the Indian Road Congress' by Rajasthan Notification No. G.S.R. 75, dated 21.8.2015 (w.e.f. 6.9.2011).].
