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Bombay High Court

Neeraj Maheshchandra Bareja vs Mangesh S/O Janardhan Belsare on 6 October, 2025

                                    -1-

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

 919 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO. 147 OF 2024

                   NEERAJ MAHESHCHANDRA BAREJA
                              VERSUS
                   MANGESH S/O JANARDHAN BELSARE

Mr.S.S.Jangade h/f Mr.Y.G.Birajdar, Advocate for the applicant.

                     ( CORAM : SUSHIL M. GHODESWAR, J. )

                        DATE : 8 OCTOBER, 2025


PER COURT :


1.

Registry is directed to prepare a list of the matters as regards appeal against acquittal filed by the complainant u/s 138 of the N.I.Act.

2. Put up for further consideration on 12.11.2025.

( SUSHIL M. GHODESWAR, J.) khs/Oct.2025/147