Bombay High Court
Neeraj Maheshchandra Bareja vs Mangesh S/O Janardhan Belsare on 6 October, 2025
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
919 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO. 147 OF 2024
NEERAJ MAHESHCHANDRA BAREJA
VERSUS
MANGESH S/O JANARDHAN BELSARE
Mr.S.S.Jangade h/f Mr.Y.G.Birajdar, Advocate for the applicant.
( CORAM : SUSHIL M. GHODESWAR, J. )
DATE : 8 OCTOBER, 2025
PER COURT :
1.Registry is directed to prepare a list of the matters as regards appeal against acquittal filed by the complainant u/s 138 of the N.I.Act.
2. Put up for further consideration on 12.11.2025.
( SUSHIL M. GHODESWAR, J.) khs/Oct.2025/147