Chattisgarh High Court
Jagmohan Singh Ayam vs State Of Chhattisgarh on 27 February, 2025
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 2792 of 2020
SACHIN KUMAR SONI versus STATE OF CHHATTISGARH
WPS/2798/2020, WPS/2804/2020, WPS/2783/2020
Order Sheet
27/02/2025 Mr. A. N. Pandey and Mr. A.K. Yadav, Advocates for
respective petitioners.
Mr. Rajeev Bharat, Govt. Advocate for the
State/respondents No.1 & 2.
Mr. Raghvendra Verma, counsel and Mr. Vivek Siddharth Ojha, counsel appears on behalf of Mr. Rakesh Kumar Jha, counsel for the respondents No.3 & 5 in their respective petitions.
Learned counsel Mr. Ojha would submit that reply in WPS No.2783/2020 and WPS No.2798/2020 is prepared, which is to be filed during course of the day. In other cases, reply has been filed on their behalf.
List these cases in the week after next.
Sd/-
(Naresh Kumar Chandravanshi) Rukhsar JUDGE Digitally signed by RUKHSAR RUKHSAR BANO Date: BANO 2025.02.27 17:02:27 +0530