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Union of India - Section

Section 7 in The Food Safety and Standards (Fortification of Foods) Regulations, 2018

7. Packaging and Labeling Requirements.

(1)All fortified food shall be packaged in a manner that takes into consideration the nature of the fortificant added and its effect on the shelf life of such food.
(2)Every package of fortified food shall carry the words "fortified with ............ (name of the fortificant)" and the logo, specified in Schedule-II of these regulation, on its label. It may also carry a tag line "Sampoorna Poshan Swasth Jeevan" under the logo.
(3)provisions of the Food Safety and Standards (Packaging and Labeling) Regulations, 2011, shall also apply to the fortified foods.
(4)Every package of food, fortified with Iron shall carry a statement "People with Thalassemia may take under medical supervision".
(5)All manufacturers and packers of fortified food complying with the provisions of the Act and rules or regulations made thereunder on fortified food shall be permitted to make a nutrition claim in relation to an article of fortified food under the Food Safety and Standards (Packaging and Labeling) Regulations, 2011.