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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(2) in Venkateshwara Open University Act, 2012

(2)The State Government, if it is of the view that there is a violation of the Act or the Statutes or Ordinance made hereunder may issue such directions to the University under section 51 as it may deem necessary.