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Supreme Court - Daily Orders

Shail Kumari (Dead) Through Lrs vs Bhagwan Das. on 14 September, 2015

     ITEM NO.30                            REGISTRAR COURT. 2                        SECTION XI

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                           No(s).    6310-6311/2014

     SHAIL KUMARI & ANR.                                                           Petitioner(s)

                                                            VERSUS

     BHAGWAN DEEN & ORS.                                                           Respondent(s)



     (with office report)


     Date : 14/09/2015 These petitions were called on for hearing today.



     For Petitioner(s)                     Ms. Renuka Jumrani,Adv.
                                           Ms. Mridula Ray Bharadwaj,Adv.


     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks time, as last chance is given to the learned counsel for the petitioners to comply with the terms of the order dated 10.7.2015 of this Court.

List again on 20.11.2015.

(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.09.15 15:08:32 SCT Reason: