Supreme Court - Daily Orders
Shail Kumari (Dead) Through Lrs vs Bhagwan Das. on 14 September, 2015
ITEM NO.30 REGISTRAR COURT. 2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 6310-6311/2014
SHAIL KUMARI & ANR. Petitioner(s)
VERSUS
BHAGWAN DEEN & ORS. Respondent(s)
(with office report)
Date : 14/09/2015 These petitions were called on for hearing today.
For Petitioner(s) Ms. Renuka Jumrani,Adv.
Ms. Mridula Ray Bharadwaj,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, as last chance is given to the learned counsel for the petitioners to comply with the terms of the order dated 10.7.2015 of this Court.
List again on 20.11.2015.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.09.15 15:08:32 SCT Reason: