Gauhati High Court
Cholamandalam Ms General Insurance ... vs Supra Sutradhar And 6 Ors on 31 May, 2023
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/3
GAHC010108192023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1472/2023
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT DARE HOUSE,
2ND FLOOR, NO. 2 N.S.C. BOSE ROAD, CHENNAI- 600001 AND ITS BRANCH
OFFICE AT AASTHA PLAZA, 4TH FLOOR, OPPOSITE TO S.B. DEORAH
COLLEGE, G.S. ROAD, GUWAHATI.
VERSUS
SUPRA SUTRADHAR AND 6 ORS.
W/O LATE JADHU SUTRADHAR @ JADU SUTRADHAR @ KAMALAKANTA
SUTRADHAR,
VILL.- BARIK NAGAR PT- 1(TAMBUTILLA), P.O.- NIT, P.S.- SILCHAR, DIST.-
CACHAR (ASSAM), PIN- 788010.
2:JOY SUTRADHAR
S/O LATE JADHU SUTRADHAR @ JADU SUTRADHAR @ KAMALAKANTA
SUTRADHAR
VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788010.
3:BIJOY SUTRADHAR
W/O LATE JADHU SUTRADHAR @ JADU SUTRADHAR @ KAMALAKANTA
SUTRADHAR
VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
Page No.# 2/3
PIN- 788010.
MINOR
REP. BY HIS LEGAL GUARDIAN MOTHER
RESPONDENT NO. 1.
4:JATINDRA SUTRADHAR
S/O JUDHISTHIR SUTRADHAR
VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788010.
5:BIVA SUTRADHAR
W/O JATINDRA SUTRADHAR
VILL.- BARIK NAGAR PT- 1(TAMBUTILLA)
P.O.- NIT
P.S.- SILCHAR
DIST.- CACHAR (ASSAM)
PIN- 788010.
6:MAHABIR GOALA
S/O PALTU GOALA
VILL.- ATAL BASTI
P.O.- NEW GHUNGOOR ROAD
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014.
7:MD ISLAM UDDIN BARBHUIYA
S/O MD MAKADAS ALI BARBHUIYA
VILL.- NARAINPUR
PT III
P.O.- NARAINPUR
P.S.- ALGAPUR
DIST.- HAILAKANDI (ASSAM)
PIN- 788152
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
31.05.2023 Heard Ms. P. Borthakur, learned counsel for the applicant.
Issue Notice to the respondents.
Applicant shall take steps for service of notice on the respondents by registered post with A/D and other usual process.
List after four weeks.
JUDGE Comparing Assistant