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Rajasthan High Court - Jaipur

Om Prakash Agarwal S/O Late Shri Anand ... vs Shri Ravi Shankar Shrivastava ... on 31 July, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2023:RJ-JP:15946]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 665/2020

                                          In

                     S.B. Civil Writ Petition.3770/2018

Surendra Kumar Sharma S/o Narayan Prasad Sharma, R/o Plot
No.4, Kailashpuri, Behind Golimar Garden, Ajmer Road, Jaipur
(Raj.) (Since Deceased through his legal Heir)
1/1.Pushpa Sharma widow of Late Surendra Kumar Sharma, r/o
Plot No.4, Kailashpuri, Behind Golimar Garden, Ajmer road,
Jaipur (Raj.)
                                                                   ----Petitioner
                                      Versus
1.       Shri Naveen Jain, Chairman Cum Managing Director,
         Rajasthan State Road Transport Corporation, Chomu
         House, Pariwahan Marg, Jaipur.
2.       Shri Veena Gupta, The Finance Advisor, Rajasthan State
         Road Transport Corporation, Chomu House, Pariwahan
         Marg, Jaipur.
3.       Shri Khaim Singh, The General Manager (Store And
         Purchase) Rajasthan State Road Transport Corporation,
         Near Dental College, Near Doodh Mandi, Jhotwara Road,
         Jaipur (Raj.)
                                                 ----Respondents/contemnors

Connected With S.B. Civil Contempt Petition No. 1091/2019 In S.B. Civil Writ Petition.3774/2018 Tara Chand Yadav S/o Shri Ladu Ram Yadav, Aged About 63 Years, R/o C-83, Paras Marg, Shivad Area, Bapur Nagar, Jaipur (Raj.)

----Petitioner Versus

1. Shri Rajeev Swaroop, The Chairman, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Ms. Shuchi Sharma, The Managing Director, Rajasthan (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (2 of 12) [CCP-665/2020] State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

3. Ms Veena Gupta, The Finance Advisor, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur,.

4. Shri Khaim Singh, General Manager (Store And Purchase) Rajasthan State Road Transport Corporation, Near Dental College, Near Doodh Mandi, Jhotwara Road, Jaipur. (Raj.)

----Respondents/Contemnors S.B. Civil Contempt Petition No. 1095/2019 In S.B. Civil Writ Petition.3933/2018 Amar Chand Kumawat S/o Late Shri Kishnaram Ji, Aged About 62 Years, B/c Kumawat R/o Dantaramgarh, Dantaramgarh Road, Near Power House, Amra Wali Dhani, Kishangarh Renwal, District Jaipur (Raj.)

----Petitioner Versus

1. Shri Rajeev Swaroop, The Chairmen Rajasthan State Road Transport Corporation Chomu House Parivahan Marg Jaipur

2. Ms Shuchi Sharma, The Managing Director Rajasthan State Road Transport Corporation Chomu House Parivahan Marg Jaipur

3. Ms Veena Gupta, The Finance Advisor Rajasthan State Road Transport Corporation Chomu House Parivahan Marg Jaipur

----Respondents/Contemnors S.B. Civil Contempt Petition No. 1637/2019 In S.B. Civil Writ Petition.5294/2017 Jagdish Prasad Yadav S/o Shri Medaram, R/o Plot No. 147, Benad Station, Jaipur Rajasthan

----Petitioner Versus

1. Shri Alok, Managing Director, Rajasthan State Road (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (3 of 12) [CCP-665/2020] Transport Corporation, Chomu, House, Parivahan Marg, Jaipur

2. Shri Harphool Singh Ola, Chief Manager, Rajasthan State Road Transport Corporation, Khetri Depot, Jhunjhunu

----Respondents/Contemnors S.B. Civil Contempt Petition No. 70/2020 In S.B. Civil Writ Petition.5285/2019 Om Prakash Agarwal S/o Late Shri Anand Swaroop Agarwal, Aged About 63 Years, R/o Plot No. 42, Chandra Nagar, Gopalpura Bypass, Near Triveni Flyover, Tonk Road, Jaipur

----Petitioner Versus

1. Shri Ravi Shankar Shrivastava, The Chairman, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

2. Shri Alok Kumar, The Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

3. Ms. Veena Gupta, The Finance Advisor, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

4. Shri Khaim Singh, General Manager (Store And Purchase), Rajasthan State Road Transport Corporation, Near Dental College, Near Doodh Mandi, Jhotwara Road, Jaipur (Raj)

----Respondents/Contemnors S.B. Civil Contempt Petition No. 156/2020 In S.B. Civil Writ Petition.11277/2018 Sushil Kumar S/o Shri Raghuveer Prasad, Aged About 63 Years, R/o 103/48, Pratap Nagar, Sector 10, Kumbha Marg, Jaipur, Rajasthan.

----Petitioner Versus

1. Shri Ravi Shankar Srivastava, Presently Posted As The (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (4 of 12) [CCP-665/2020] Chairman, Rajasthan State Road Transport Corporation, Parivahan Marg, C-Scheme, Jaipur.

2. Shri Alok, Presently Posted As The Managing Director, Rajasthan State Road Transport Corporation, Parivahan Marg, C-Scheme, Jaipur.

3. Shri M.p. Meena, Executive Director (Administration), Rajasthan State Road Transport Corporation, Parivahan Marg, C-Scheme, Jaipur.

4. Smt. Veena Gupta, Chief Pension And Gratuity Officer (Financial Manager)Rajasthan State Road Transport Corporation, Parivahan Marg, C-Scheme, Jaipur.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 167/2020 In S.B. Civil Writ Petition.6009/2019 Chandra Prakash Kakkar S/o Shri Khem Chand Kakkar, Aged About 63 Years, R/o Plot No. 94, Dronpuri, 200Ft Bypass, Ajmer Road, Jaipur.

----Petitioner Versus

1. Shri Ravi Shankar Shrivastava, Chairman, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri U.d. Khan, Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

3. Ms. Veena Gupta, Finance Advisor, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

4. Shri Naveen Tiwari, Chief Production Manager, Central Workshop, Bagrana, Agra Road, Jaipur.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 554/2020 In S.B. Civil Writ Petition.20869/2017 Vali Mohammad S/o Mustak Khan, Aged About 65 Years, R/o (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (5 of 12) [CCP-665/2020] 1361, Panchsheel C, Makad Wali Road, Ajmer (Raj.)

----Petitioner Versus

1. Shri Ravi Shankar Shrivastava Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Praiwahan Marg, Jaipur.

2. Shri Sudeep Kumar Sharma, Chief Manager, Rajasthan State Road Transport Corporation, Ajmer Depot, Ajmer.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 272/2021 In S.B. Civil Writ Petition.3705/2018 Shyam Sundar Sharma, S/o Late Shri Kalu Ram Sharma, Aged About 64 Years, R/o 50/485, Pratap Nagar Housing Board, Sanganer, Jaipur.

----Petitioner Versus

1. Shri Rajeshwar Singh, Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Banwari Lal Meena, Chief Manager, Rajasthan State Road Transport Corporation., Vaishali Nagar Depot, Jaipur.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 286/2021 In S.B. Civil Writ Petition.20617/2019 Jagdish Narayan Gupta Son Of Shri Gansyam Gupta, Aged About 65 Years, Resident Of 365-A, Jems Colony, Opposite Section-4, Vidhyadhar Nagar, Jaipur.

----Petitioner Versus

1. Shri Rajeshwar Singh, Managing Director, Rajasthan State Road Transport Corporation, Parivahan Marg, Chomu Circle, Jaipur, Rajasthan.

2. Shri Jagdish Prasad Bunkar, Executive Director, Rajasthan (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (6 of 12) [CCP-665/2020] State Road Transport Corporation, Parivahan Marg, Chomu House, Jaipur, Rajasthan.

3. Vina Gupta, Financial Advisor, Rajasthan State Road Transport Corporation, Parivahan Marg, Chomu house, Jaipur, Rajasthan.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 422/2021 In S.B. Civil Writ Petition.17013/2016 Umrav Singh Shri Sardara Ram, Aged About 67 Years, R/o Village Post Ghardana Khurd, Tehsil Buhana, District Jhunjhunu.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Transport, Secretariat, Jaipur.

2. Shri Abhay Kumar, Principal Secretary, Department Of Transport, Secretariat, Jaipur.

3. Shri Rajeshwar Singh, Chief Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

4. Shri Vasudev Sharma, Chief Manager, Rajasthan State Road Transport Corporation, Khetri , District Jhunjhunu.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 453/2021 In S.B. Civil Writ Petition.1593/2020 Gajanand Suwalka S/o Shri Bhanwar Lal, Aged About 63 Years, R/o Plot No. 66, Ridhi Sidhi Enclave, Near Kamla Udhyan, Kunhadi, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (7 of 12) [CCP-665/2020] Road Transport Corporation, Kota Depot, Kota.

----Respondents/contemnors S.B. Civil Contempt Petition No. 454/2021 In S.B. Civil Writ Petition.12676/2020 Gulab Malav S/o Shri Manna Lal, Aged About 61 Years, R/o House No. 275, Suman Children School Road, Bala Kund, Keshopura, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh, Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, Kota.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 455/2021 In S.B. Civil Writ Petition.12697/2020 Shiv Ram Nagar S/o Ram Chandra Ji, Aged About 63 Years, R/o House No. 33A, Near Hanuman Ji Ka Mandir, Sanjay Gandhi Nagar, Dcm Road, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, Kota.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 456/2021 In S.B. Civil Writ Petition.7045/2020 Satyanarayan Bagora S/o Shri Kishan, Aged About 64 Years, R/o (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (8 of 12) [CCP-665/2020] 1207A, Rk Puram, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, Kota.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 457/2021 In S.B. Civil Writ Petition.12703/2020 Nathu Lal Nagar S/o Shri Dhanna Lal Nagar, Aged About 62 Years, R/o Tehsil Road, Near Geeta Bhawan, Keshoraipatan, District Bundi (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot , Kota.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 458/2021 In S.B. Civil Writ Petition.12677/2020 Prem Prakash Goyal S/o Shri Nemi Chand, Aged About 61 Years, R/o House No. 1/281, Ganesh Talab, Basant Vihar, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, Kota.

(Downloaded on 11/11/2023 at 06:42:50 PM)

[2023:RJ-JP:15946] (9 of 12) [CCP-665/2020]

----Respondents/Contemnors S.B. Civil Contempt Petition No. 459/2021 In S.B. Civil Writ Petition.2259/2020 Durga Shankar Meena S/o Shri Ganga Ram Meena, Aged About 61 Years, R/o Plot No. B-15B, Balita Road, Balaji Town-I, Kunhadi, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh, Chairman Cum Managing Director, Rajasthan State Road, Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, Kota.

3. Shri Atul Kumar Yadav, Chief Manager, Rajasthan State Road Transport Corporation, Jhalawar Depot, Jhalawar.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 460/2021 In S.B. Civil Writ Petition.12698/2020 Ayodhya Prasad Sharma S/o Shri Radha Kishan Sharma, Aged About 61 Years, R/o House No. 72A, R.k. Puram, Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh, Chairman Cum Managing Director, Rajasthan State Road, Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Raghuraj Singh, Chief Manager, Rajasthan State Road Transport Corporation, Kota Depot, Kota.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 462/2021 In S.B. Civil Writ Petition.12704/2020 Girdhari Lal Sankhla S/o Chiranji Lal, Aged About 62 Years, R/o (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (10 of 12) [CCP-665/2020] Plot No. G-195, Modi Nagar, Purani Chungi, Ajmer Road, Jaipur (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Bhanu Pratap Singh, Chief Manager, Rajasthan State Road Transport Corporation, Cbs Depot, Jaipur.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 521/2021 In S.B. Civil Writ Petition.1954/2020 Balveer Singh S/o Shri Vasudev Singh, Aged About 62 Years, R/o Plot No. 1, Gali No. 2, Adarsh Nagar, Behind Balaji Mandir, Bundi Road, Kunhadi, District Kota (Raj.)

----Petitioner Versus

1. Shri Rajeshwar Singh Chairman Cum Managing Director, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

2. Shri Mohan Lal Meena, Chief Manager, Rajasthan State Road Transport Corporation, Beawer Depot, District Ajmer.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 706/2022 In S.B. Civil Writ Petition.3327/2019 Banwari Lal Gupta S/o Shrilal Gupta, Aged About 65 Years, R/o Plot No. 65, Sahkar Nagar, Khatipura Road, Jhotwara, Jaipur.

----Petitioner Versus

1. Shri Sandeep Verma, The Chairman Cum Managing Director, Rajasthan State Road Transport Corporation Through The Chairman, Chomu House, Pariwahan Marg, (Downloaded on 11/11/2023 at 06:42:50 PM) [2023:RJ-JP:15946] (11 of 12) [CCP-665/2020] Jaipur.

2. Ms. Veena Gupta, The Finance Advisor, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

----Respondents/Contemnors S.B. Civil Contempt Petition No. 758/2022 In S.B. Civil Writ Petition.4475/2018 Salamuddin Gauri S/o Shri Sultan Khan, Aged About 65 Years, R/o Plot No. 868, Azad Marg, Rana Colony, Shastri Nagar, Nahri Ka Naka, Jaipur.

----Petitioner Versus

1. Shri Sandeep Verma, Chairman Cum Managing Director, Rajasthan State Road Transport Corporation Through The Chairman, Chomu House, Pariwahan Marg, Jaipur.

2. Ms. Veenu Gupta, Finance Advisor, Rajasthan State Road Transport Corporation, Chomu House, Pariwahan Marg, Jaipur.

----Respondents/Contemnors For Petitioner(s) : Mr. Amit Jindal with Ms. Dipti Agarwal Ms. Neetu Bhansali Mr. Vikram Singh Mr. Jitendra Singh For Respondent(s) : Mr. O.P. Sheoran Mr. Surendra Meel HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 31/07/2023 For the reasons stated in the application No.1/2022 (CCP No.665/2020) filed under Order 22 Rule 3 CPC read with Section 151 CPC for taking on record the legal representative of deceased-

(Downloaded on 11/11/2023 at 06:42:50 PM)

[2023:RJ-JP:15946] (12 of 12) [CCP-665/2020] petitioner-Surendra Kumar Sharma, the same is allowed. The legal representative Smt. Pushpa Sharma is taken on record as legal representative of deceased-petitioner. The amended cause title appended with the application is also taken on record.

Learned counsels for the petitioners submit that barring interest component/allowances, they have been paid all of their dues.

Learned counsel for the respondents submits that the petitioners shall be paid interest/allowances as per their priority in view of Circulars of the RSRTC dated 03.11.2021 & 17.05.2022.

Learned counsels for the petitioners have no objection if payment of interest/allowances is made to them as per their priority in view of the aforesaid circulars.

The contempt petitions are disposed of accordingly.

Notices are discharged.

However, the petitioners shall be at liberty to get the contempt petitions revived if the priority is breached by the respondents.

All the pending applications also stands disposed of.

(MAHENDAR KUMAR GOYAL),J Sudha/127-136, 138-150 (Downloaded on 11/11/2023 at 06:42:50 PM) Powered by TCPDF (www.tcpdf.org)