Kerala High Court
C.K. Vijayan vs K.G.Mohanlal on 27 June, 2011
Author: C.T. Ravikumar
Bench: C.T.Ravikumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
THURSDAY, THE 21ST DAY OF JUNE 2012/31ST JYAISHTA 1934
Con.Case(C).No. 564 of 2012 (S)
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AGAINST THE JUDGMENT IN WPC.17167/2011 DATED 27.6.2011
PETITIONER(S)/PETITIONER IN THE WPC:
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1. C.K. VIJAYAN, AGED 59 YEARS
S/O. C.P. KRISHNAN, CHALLITHARAPARAMBIL HOUSE
VADUTHALA, KOCHI
ERNAKULAM-682023.
(CHARGEMENT RETIRED KOTHAMANGALAM D/R 31-1-2007)
2. M.N. SOBHANAN
S/O. NARAYANAN, MATTAKKATHUNDIL HOUSE, PONNURUNNI
KAIPARAMBU
ERNAKULAM-682019.
(MECHANIC-RETIRED KOTHAMANGALAM D/R. 31-12-2006)
3. P.S. RAMESAN, , AGED 58 YEARS
S/O. SANKUNNY, PONNADIPARAMBIL HOUSE, AYYANPPANKAVU
CHITTUR ROAD
ERNAKULAM-682018.(MECHANIC RETIRED N. PARUR
D/R. 31-3-2007.
4. JOSEPH.T.J., AGED 67 YEARS
S/O. T.J. JOHN, THATTASSERY HOUSE
VARAPUZHA POST OFFICE, ERNAKULAM-683517
(MECHANIC RETIRED N. PARUR, D/R 30-4-1999)
5. K.D. ANTHAPPAN, AGED 60 YEARS
S/O. DEVASSYKUTTY, KOCHIKKATTU HOUSE, CHIRAKKAKA
VARAPPUZHA POST OFFICE
ERNAKULAM-683517. (CHARGEMENT-RETIRED R/W ALUVA
D/R 31-3-1998)
6. P.M. JOHNY, AGED 59 YEARS
S/O. P.U. MATHEW, PULIKKOTTIL HOUSE
PANIKAMADOM ROAD, ARAKINAR POST OFFICE
KOZHIKODE-673028.(ASST. TRANSPORT OFFICER-RETIRED
SULTHAN BATHERY D/R. 30-6-2007 RECEIVING PENSION FROM KOZHIKODE)
7. N. RAMACHANDRAN, AGED 59 YEARS
S/O. APPUNNI, NAMBALA HOUSE, SWAPNAGIRI
MANNUR POST OFFICE, KOZHIKODE-673328
(INSPECTOR-RETIRED KOZHIKODE D/R. 30-09-2007.)
COC.564/2012 -2-
8. E.K. DEVASSY KUTTY,, AGED 59 YEARS
S/O. KURIAKOSEEDAKALATHUR HOUSE, VAKAYIL ROAD
CHIYYARAM POST OFFICE
THRISSUR- 680026.
(STATION MASTER RETIRED THRISSUR D/R 31-10-2006)
9. K.T. CHAKKU, AGED 68 YEARS
S/O. THOMAS, KOLAMKANNY HOUSE, KOMBADINJAMAKKAL
THAZSHEKAD POST OFFICE
THRISSUR-680697. (SERGEANT-RETIRED THRISSUR D/R 31-5-1998)
10. V.K. APPU, , AGED 62 YEARS
S/O. KUTTAN, VADAKKEPURA HOUSE, ANTHIKAD POST OFFICE
THRISSUR DISTRICT-680641. (
(SUPERINTENDENT-RETIRED THRISSUR D/R 31-7-2004)
11. T.A. SARALA, AGED 59 YEARS
W/O. UNNI, PALLIPURATH VALAPPIL HOUSE, PANAMUKKU
NEDUPUZHA POST OFFICE THRISSUR DISTRICT-680652.
(SUPERINTENDENT RETIRED THRISSUR D/R 31-5-2007)
12. M.P. KAMALAM,, AGED 59 YEARS
D/O. M.P. VELAPPU, KANDAMPULLY HOUSE, PENGAMUCK
PAZHANJI
THRISSU-680544.(SUPERINTENDENT-RETIRED GURUVAYOOR D/R 30-9-2002)
13. P. GEORGE IGNATIOUS, AGED 59 YEARS
S/O. IGNATIOUS, PULIKKOTTIL HOUSE, JERUSALEM BAZAR
PAZHANJI POST OFFICE
THRISSUR-680542.
(FAIR COPY SUPERINTENDENT-RETIRED GURUVAYOOR D/R 30-4-2006)
BY ADV. SRI.C.V.MILTON
RESPONDENT(S)/RESPONDENT IN WPC:
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K.G.MOHANLAL
MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, FORT POST OFFICE
THIRUVANANTHAPURAM-695023.
R1 BY SRI.BABU JOSEPH KURUVATHAZHA,SC,KSRTC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 21-06-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
al.
C.T. RAVIKUMAR, J.
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Contempt Case (Civil) No. 564/2012
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Dated this the 21st day of June 2012
J U D G M E N T
This contempt petition has been filed alleging wilful disobedience with the directions of this court in the judgment dated 27-06-2011 in W.P.(C) No. 17167 of 2011. When this matter is taken up for consideration today, the learned Counsel for the respondent submits that the directions in the said judgment have been complied with. This is recorded and accordingly, this contempt petition is closed.
Sd/-
C.T. RAVIKUMAR JUDGE kvr/ /True Copy/ P.A. to Judge