Bombay High Court
Commissioner Of Income Tax (Tds)-2 Pvt. ... vs Piramal Suntech Realty (Signia Oceans) ... on 11 January, 2019
Author: M.S. Sanklecha
Bench: Akil Kureshi, M.S. Sanklecha
Uday S. Jagtap 1366-16-ITXA-34=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 1366 OF 2016
Commissioner of Income Tax-TDS-2 .. Appellant
v/s.
Piramal Suntech Realty (Signita Oceans)
Pvt. Ltd. .. Respondent
Mr. Suresh Kumar for the appellant Mr. Bharat Raichandani I/b UBR Legal for the respondent CORAM : AKIL KURESHI & M.S. SANKLECHA, J.J. DATED : 11 th JANUARY, 2019 P.C.
1. Learned Counsel for the Revenue sought permission to withdraw the tax appeal in view of general circular issued by the CBDT dated 13 th October, 2016 requiring the Revenue not to pursue this issue.
Permission is granted.
2. The appeal is disposed of as withdrawn.
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