Supreme Court - Daily Orders
Piyush Periwal vs Stressed Assets Stabilization Fund ... on 20 January, 2020
Bench: Arun Mishra, Indira Banerjee
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No.9142 OF 2019
PIYUSH PERIWAL … APPELLANT
Versus
STRESSED ASSETS STABILIZATION FUND (SASF) … RESPONDENT
O R D E R
Heard learned counsel for the parties.
It is conceded at the Bar that the date of filing of
reference before BIFR has wrongly been noted as 21.02.2002 instead
of 21.02.2003.
In view of the fact that the National Company Law
Appellate Tribunal (for short, `NCLAT’) noted 21.02.2002 instead of
21.02.2003 while computing the limitation, we set aside the order
passed by the NCLAT. We request the NCLAT to consider the matter
afresh in accordance with law. All questions including the
submission raised on behalf of the respondent as to effect of the
earlier proceeding initiated in 2001/2002 are kept open.
The appeal stands disposed of accordingly.
.........................J.
(ARUN MISHRA)
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2020.01.23
15:26:01 IST
Reason:
........................J.
(INDIRA BANERJEE)
NEW DELHI;
JANUARY 20, 2020.
ITEM NO.59 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).9142/2019
PIYUSH PERIWAL Appellant(s)
VERSUS
STRESSED ASSETS STABILIZATION FUND (SASF) Respondent(s)
(FOR ADMISSION and IA No.184065/2019-EX-PARTE STAY)
Date : 20-01-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Appellant(s) Mr. Ranvir Singh, Adv.
Mr. Abhijeet Sarkar, Adv.
Mr. Manish Verma, Adv.
Mr. Rishi Kumar Singh Gautam, AOR
For Respondent(s) Mr. Ritin Rai, Adv.
Ms. Vaishali Sharma, Adv.
Mr. Siddhartha Barua, Adv.
Ms. Jasmine Damkewala, AOR
UPON hearing the counsel the Court made the following
O R D E R
The appeal stands disposed of in terms of the signed order.
(SATISH KUMAR YADAV) (JAGDISH CHANDER) AR-CUM-PS BRANCH OFFICER (Signed order is placed on the file)