Delhi High Court - Orders
M/S Gujarat Nippon International ... vs Union Of India & Anr on 7 March, 2022
Author: Neena Bansal Krishna
Bench: Chief Justice, Neena Bansal Krishna
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11226/2021
M/S GUJARAT NIPPON INTERNATIONAL PRIVATE LIMITED
..... Petitioner
Through: Mr. Prakash Shah, Advocate.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Gigi C. George, Advocate for
R-1/UOI.
Ms. Samiksha Godiyal, Advocate for
R-1& 2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 07.03.2022 List on 18.05.2022.
CHIEF JUSTICE NEENA BANSAL KRISHNA, J MARCH 07, 2022 S. Sharma Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:11.03.2022 14:23:39