Section 21(2)(c) in Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

(c)the procedure to be followed by the Mamlatdar, the Collector and the Tribunal under sections 11, 12 and 13 respectively ;

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