Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(e) in The Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010 (e)the Stevedore shall indemnify the Board against all third party claims arising out of operations performed by him;
