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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tripura - Subsection

Section 35(1)(d) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(d)for the transactions of business under this Act or for the purpose of making any order authorised thereby, exercise such powers, perform such functions and discharge such duties as may be exercised, performed by the Village Committee under the Act or the rules made there under;