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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(9)(e) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(e)to move proposals to the Board for approval regarding creation, abolition, amalgamation, sub division etc. of Faculties Departments, Boards of Studies and the like of the University;