Jammu & Kashmir High Court
Zaitoon Begum And Ors vs Natinal Ins Co Ltd on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 42
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
MCC No. 197/2018 in MA No. 286/2012
Date of order: 09.10.2018
Zaitoon Begum and others v. National Insurance Company Ltd and ors.
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): Mr. Bari Abdullah, Adv.
For the Respondent(s) :
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Notice to the respondents returnable within four weeks. Steps for service within one week.
List along with MA No. 286/2012 immediately after service is effected upon the respondents.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh