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Allahabad High Court

Shashikant Pandey And 3 Others vs State Of U.P. And Another on 25 October, 2024

Author: Rajeev Misra

Bench: Rajeev Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:172243
 
Court No. - 72
 

 
Case :- APPLICATION U/S 482 No. - 32358 of 2024
 

 
Applicant :- Shashikant Pandey And 3 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Anil Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,Raj Kumar Mishra
 

 
Hon'ble Rajeev Misra,J.
 

For orders, see order of date passed in Application U/s 482 Cr.P.C. No. 33009 of 2024 (Digambar Pandey and 3 Others Vs. State of U.P. and Another).

Order Date :- 25.10.2024 Vinay