Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 45 in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 45. Saving of prosecution of prosecution under other laws. - Nothing herein contained shall prevent any person from being prosecuted under any other law for any act or omission made punishable by this Act.
