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Allahabad High Court

Uptron India Ltd.10 Ashok Marg Lucknow ... vs Vijay Kumar Singh And 29 Ors. on 9 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- MISC. SINGLE No. - 3027 of 2004

Petitioner :- Uptron India Ltd.10 Ashok Marg Lucknow Thru Its M.D
Respondent :- Vijay Kumar Singh And 29 Ors.

Petitioner Counsel :- Sanjay Bhasin

Respondent Counsel :- C.S.C.,Amit Awasthi,Suresh Sharma

Hon'ble Devi Prasad Singh,J.

On account of illness slip of Shri Sanjay Bhasin learned counsel for the petitioner, list in the next cause list. Order Date :- 9.7.2010 Madhu