Allahabad High Court
Uptron India Ltd.10 Ashok Marg Lucknow ... vs Vijay Kumar Singh And 29 Ors. on 9 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- MISC. SINGLE No. - 3027 of 2004 Petitioner :- Uptron India Ltd.10 Ashok Marg Lucknow Thru Its M.D Respondent :- Vijay Kumar Singh And 29 Ors. Petitioner Counsel :- Sanjay Bhasin Respondent Counsel :- C.S.C.,Amit Awasthi,Suresh Sharma Hon'ble Devi Prasad Singh,J.
On account of illness slip of Shri Sanjay Bhasin learned counsel for the petitioner, list in the next cause list. Order Date :- 9.7.2010 Madhu