Himachal Pradesh High Court
Jaan Mohammad And Others vs . Hem Raj And on 26 June, 2025
Jaan Mohammad and others vs. Hem Raj and others .
CMPMO No.55 of 2022 26.06.2025 Present: Mr. Surya Chauhan, Advocate, for the petitioners.
Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate for respondents No. 1, 2, 4 and 5.
Respondents No. 3, 6 to 10 proceeded against ex parte vide order dated 4.11.2022.
At the request of learned counsel appearing on behalf of the petitioners, matter is adjourned in order to enable him to prepare the case at hand.
List after four weeks.
It is made clear that mere pendency of the present proceedings shall not preclude the trial Court from proceedings further in the matter.
(Bipin C. Negi) Judge June 26, 2025 tarun ::: Downloaded on - 26/06/2025 21:27:06 :::CIS