Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jammu-Kashmir - Subsection Section 11(ii) in Jammu and Kashmir Consumer Protection Rules, 1987 (ii)The President and the members shall be entitled to travelling and daily allowances on official tours at the same rates as one admissible to Class-I officer of the Government.
