Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Gujarat - Subsection Section 41(2) in Kamdhenu University Act, 2009 (2)The State Government may declare that the provisions of the Provident Funds Act, 1925,(XIX of 1925.) shall apply to the fund constituted under subsection (1) as if they were Government provident fund.
